Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(6) in The Haryana Clinical Establishments (Registration and Regulation) Rules, 2018

(6)In the event of any change of ownership or management, the clinical establishment shall intimate to the authority in writing within one month of such change.