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[Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act]

State of Gujarat - Subsection

Section 387(2)(e) in The Gujarat Provincial Municipal Corporations Act, 1949

(e)drains, ventilators, shafts, pipes, cesspools, latrines, urinals, bathing and washing places-under section 181;