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Supreme Court - Daily Orders

Ksou Victim Students Welfare ... vs Karnataka State Open University on 10 September, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.14                              COURT NO.5                 SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                 No(s).1037/2018

     KSOU VICTIM STUDENTS WELFARE ASSOCIATION                            Petitioner(s)

                                                    VERSUS

     KARNATAKA STATE OPEN UNIVERSITY & ORS.                              Respondent(s)

     (FOR ADMISSION)

     Date : 10-09-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                 Mr. Zulfiker Ali P. S, AOR
                                       Mr. Faisal M. Aboobaker, Adv.
                                       Ms. Lakshmi Sree Puthenpurackal, Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag with SLP(C) No.D10133 of 2018.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.09.10 16:38:23 IST Reason: