Supreme Court - Daily Orders
Ksou Victim Students Welfare ... vs Karnataka State Open University on 10 September, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.14 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1037/2018
KSOU VICTIM STUDENTS WELFARE ASSOCIATION Petitioner(s)
VERSUS
KARNATAKA STATE OPEN UNIVERSITY & ORS. Respondent(s)
(FOR ADMISSION)
Date : 10-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Zulfiker Ali P. S, AOR
Mr. Faisal M. Aboobaker, Adv.
Ms. Lakshmi Sree Puthenpurackal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C) No.D10133 of 2018.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.09.10 16:38:23 IST Reason: