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State of Jharkhand - Section

Section 48 in The Bihar Primary and Middle Education Rules, 1961

48. List of holidays.

- Subject to such general and special instructions as may be issued, from time to time, by the State Government, the list of holidays and vacations to be observed in aided schools shall be drawn up by the District Superintendent, not later than the first of November preceding the year for which the list is intended. In drawing up the list, the District Superintendent shall take into consideration the recommendations and suggestions, if any, of the managing committee. A copy of such list shall be forwarded to the Chairman of the District Board, District Education Officer, Sub-divisional Education Officer and Deputy Superintendent of Education and also to all Sub-Inspectors of Schools and all schools at the beginning of each year.