Section 38 in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
38. Protective Clothing.
- [Section 16(f)] - (1) The contractor shall provide to every migrant workman where the temperature falls below twenty degree contingrade, protective clothing consisting of one woollen coat and one woollen trousers once in two years:Provided that where the temperature falls below five degree centigrade, one woollen overcoat shall also be provided to the migrant workman once in three years.(2)The protective clothing shall be provided by the contractor to every migrant workman before onset of winter season in the area where the establishment is located or on the 30th day of September, whichever is earlier.
