Supreme Court - Daily Orders
Cj Darcl Logistics Limited vs Bharat Heavy Electricals Ltd on 28 October, 2025
ITEM NO.10 COURT NO.9 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 7393/2025
[Arising out of impugned final judgment and order dated 03-12-2024
in IA No. 13899/2023 passed by the High Court of Madhya Pradesh
Principal Seat at Jabalpur]
CJ DARCL LOGISTICS LIMITED Petitioner(s)
VERSUS
BHARAT HEAVY ELECTRICALS LTD Respondent(s)
FOR ADMISSION
Date : 28-10-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE ALOK ARADHE
For Petitioner(s) Mr. Jatin, AOR
Mr. Karan Jain, Adv.
Ms. Vaishali Yadav, Adv.
Mr. R Satish Kumar, Adv.
Mr. Sandeep Kumar, Adv.
For Respondent(s) Mr. Sahil Tagotra, AOR
Ms. Shreya Kasera, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Learned counsel appearing for the petitioner seeks an adjournment to enable him to amend the petition.
Re-list on 02.12.2025. (BABITA PANDEY) Signature Not Verified (PREETI SAXENA) AR-cum-PS Digitally signed by babita pandey Date: 2025.10.29 COURT MASTER (NSH) 17:39:52 IST Reason: