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Supreme Court - Daily Orders

Cj Darcl Logistics Limited vs Bharat Heavy Electricals Ltd on 28 October, 2025

     ITEM NO.10                               COURT NO.9                   SECTION IV-C

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

                          Petition for Special Leave to Appeal (C)       No. 7393/2025

     [Arising out of impugned final judgment and order dated 03-12-2024
     in IA No. 13899/2023 passed by the High Court of Madhya Pradesh
     Principal Seat at Jabalpur]

     CJ DARCL LOGISTICS LIMITED                                             Petitioner(s)

                                                     VERSUS

     BHARAT HEAVY ELECTRICALS LTD                                           Respondent(s)

     FOR ADMISSION

     Date : 28-10-2025 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KUMAR
                             HON'BLE MR. JUSTICE ALOK ARADHE


     For Petitioner(s)                  Mr. Jatin, AOR
                                        Mr. Karan Jain, Adv.
                                        Ms. Vaishali Yadav, Adv.
                                        Mr. R Satish Kumar, Adv.
                                        Mr. Sandeep Kumar, Adv.

     For Respondent(s)                  Mr. Sahil Tagotra, AOR
                                        Ms. Shreya Kasera, Adv.


                           UPON hearing the counsel, the Court made the following
                                                 O R D E R

Learned counsel appearing for the petitioner seeks an adjournment to enable him to amend the petition.

Re-list on 02.12.2025. (BABITA PANDEY) Signature Not Verified (PREETI SAXENA) AR-cum-PS Digitally signed by babita pandey Date: 2025.10.29 COURT MASTER (NSH) 17:39:52 IST Reason: