Delhi High Court - Orders
Dr. Sahil Sain vs Guru Gobind Singh Indraprastha ... on 7 July, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~237
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3129/2022
DR. SAHIL SAIN ..... Petitioner
Through: Mr. Lal Singh Thakur, Mr. Sudhir
Tewatia with Mr. Vishal, Advocates
with Petitioner-in-person.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY & ORS. ..... Respondents
Through: Mr. Aman Naqvi, Advocate for Mr.
Shadan Farasat, ASC, GNCTD for R-
2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 07.07.2022 CM APPL. 29649/2022 (seeking directions qua release the qualification Respondents No. 1 & 3 to original educational/ documents submitted to Respondent No. 3)
1. The Petitioner states that his original education/ qualification documents are with Respondent No. 3 which are required to be submitted to CCRAS (a body under Ministry of Ayush).
2. Issue notice to Respondent No. 3, upon filing of process fee, by all permissible modes including dasti, returnable on 14th July, 2022.
SANJEEV NARULA, J JULY 7, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:07.07.2022 19:27:56