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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(i) in The Oil Mines Regulations, 2017

(i)ensure that the provisions of the Act and the regulations or orders made thereunder relating to the installation, maintenance, operation or examination of machinery and equipment are properly carried out by himself or by officials or by competent persons or work persons, as the case may be, appointed for the purpose; and