Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(3) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (3)The power to accept the resignation of a member of the Board shall vest in the Chairman who, on accepting the resignation, shall report lo the Board at its next meeting.
