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State of Gujarat - Section

Section 1 in The Bombay Prevention of Gambling Act, 1887

1. Short title.

- This Act may be cited as the Bombay Prevention of Gambling Act, 1887.Extent: - [It extends to the whole of the [State of Gujarat] [This portion was substituted for the last two paras, by Bombay 14 of 1959, section 3(b).].