Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

21. Period of Sea Service for endorsement.

- Candidates for the endorsement of a First Class Certificate of Competency must have completed the same period of sea service as that required in rule 16 for the endorsement of a Second Class Certificate for Steam or Motor, as the case may be.