Karnataka High Court
Sri Goni Basaweshwar Devasthan vs The Land Tribunal Byadagi on 9 November, 2009
Bench: V.G.Sabhahit, A.N.Venugopala Gowda
IN THE HIGH COURT OF KARNATAKA, CIRCUIT BENCH AT DI-IARWAD DATED THIS THE 9th DAY OF NovEMEER;--s"j20§§%%i " BEFORE THE HON'BLE MRJUSTICE 1
THE HON'BLE MRJUSTICE A.N_,__*§fENI,JGOPA£.AM qc3wDA W.A. No. 2¥!'32!iE2c;o"7' Between: . * Sri Goni Basaweshwsar Byadagi, A Public Trust re'p.tdf'By_ its Chai.rma.fi BB. Koppad s/ 638 S.a15pa.K'eppad, Age: 54 yeéufs," R/'o _B3fadagii,*haiv_eri Dist. ' E _ _ " APPELLANT (BY GOULAY ASVSOCIATEVS} ' 2 .....
Byadagi by its " ._S'e_ere'tajf_j.?_,__ Tgatiisildar, Byadagi, H§1veri_ Dies--}L:'ict. Smti .Gau1'awwa, 3 "W./_o Giundappa Poojar, 'Age.: 62 years, since died by her L jShri Shivappa Rudrappa Kademani, ___§Age: 62 years, Oec: Agriculture, R/0 Byadagi, Haveri District.