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State of Uttar Pradesh - Section

Section 7 in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015

7.

The fee decided by the Committee shall be applicable to the students being 'admitted in the first year till the completion of their course. The fee so fixed shall include all types of fee except hostel fee, University/Board Examination fee and caution money. The Fee. as decided by the Committee shall be considered as tuition fee.