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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(s) in The Digital Signature (End entity) Rules, 2015

(s)"reference element", in relation to a xml digital signature, means an element that carries a references to data objects, an optional list of transforms to be applied prior to digest (xml transforms), digest method and digest value value of referenced data objects;