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Union of India - Section

Section 6 in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926

6.

If more than one member is duly nominated as a candidate under the provision of rule 4, the Deputy Commissioner shall read out the list of duly nominated candidates and each member present at the meeting may write on a paper provided for the purpose the name of the candidate whom he wishes to be elected and shall then fold up the paper and place it in a receptacle provided for the purpose; provided that if any member is unable to write he may cause any other member on his behalf to write the name of the candidate whom he wishes to be elected.