Section 37(3)(c) in The Sikh Gurdwaras Board Election Rules, 1959

[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(3)(c) in The Sikh Gurdwaras Board Election Rules, 1959

(c)mark the name of the elector in the marked copy of the electoral roll to indicate that a ballot paper has been issued to him, without further recording therein the serial number of the ballot paper issued to that elector :

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 37(3)(c) in The Sikh Gurdwaras Board Election Rules, 1959