Gujarat High Court
Legal Heirs Of Naginbhai Shankerbhai ... vs State Of Gujarat Thro Special ... on 23 January, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
C/LPA/116/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 116 of 2014
In SPECIAL CIVIL APPLICATION NO. 10282 of 2012
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LEGAL HEIRS OF NAGINBHAI SHANKERBHAI PATEL....Appellant(s)
Versus
STATE OF GUJARAT THRO SPECIAL SECRETARY(APPEALS &
2....Respondent(s)
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Appearance:
MR ZUBIN F BHARDA, ADVOCATE for the Appellant(s) No. 1 - 1.5
GOVERNMENT PLEADER for the Respondent(s) No. 1
MR PRANAV V SHAH, ADVOCATE for the Respondent(s) No. 2
RULE NOT RECD BACK for the Respondent(s) No. 1 - 2
VIKAS V NAIR, ADVOCATE for the Respondent(s) No. 3
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 23/01/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) In view of the leave note of Mr.Pranav Shah, learned advocate for respondent no.2, S.O. to 27.01.2015.
(K.S.JHAVERI, J.) Page 1 of 2 C/LPA/116/2014 ORDER (A.G.URAIZEE,J) koshti/ Page 2 of 2