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Gujarat High Court

Legal Heirs Of Naginbhai Shankerbhai ... vs State Of Gujarat Thro Special ... on 23 January, 2015

Author: Ks Jhaveri

Bench: Ks Jhaveri, A.G.Uraizee

          C/LPA/116/2014                               ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               LETTERS PATENT APPEAL NO. 116 of 2014

          In SPECIAL CIVIL APPLICATION NO. 10282 of 2012

================================================================
   LEGAL HEIRS OF NAGINBHAI SHANKERBHAI PATEL....Appellant(s)
                             Versus
    STATE OF GUJARAT THRO SPECIAL SECRETARY(APPEALS &
                       2....Respondent(s)
================================================================
Appearance:
MR ZUBIN F BHARDA, ADVOCATE for the Appellant(s) No. 1 - 1.5
GOVERNMENT PLEADER for the Respondent(s) No. 1
MR PRANAV V SHAH, ADVOCATE for the Respondent(s) No. 2
RULE NOT RECD BACK for the Respondent(s) No. 1 - 2
VIKAS V NAIR, ADVOCATE for the Respondent(s) No. 3
================================================================

        CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
               and
               HONOURABLE MR.JUSTICE A.G.URAIZEE

                           Date : 23/01/2015


                            ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) In view of the leave note of Mr.Pranav Shah, learned advocate for respondent no.2, S.O. to 27.01.2015.

(K.S.JHAVERI, J.) Page 1 of 2 C/LPA/116/2014 ORDER (A.G.URAIZEE,J) koshti/ Page 2 of 2