Delhi High Court - Orders
Cement Corporation Of India vs Ashok Parwanda on 8 August, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 5/2011, CM APPL. 14684/2021 & CM APPL. 22535/2022
CEMENT CORPORATION OF INDIA ..... Appellant
Through: Ms. Tanu Priya, Advocate
versus
ASHOK PARWANDA ..... Respondent
Through: Dr. Arun Mohan, Sr. Advocate with
Mr. S.D. Raman, Mr. Arihant Jain
and Ms. Ritika, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 08.08.2022 List on 31st August 2022.
CHANDRA DHARI SINGH, J AUGUST 8, 2022 Aj/ct Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:08.08.2022 19:11:46