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Delhi High Court - Orders

Cement Corporation Of India vs Ashok Parwanda on 8 August, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~4
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     RFA 5/2011, CM APPL. 14684/2021 & CM APPL. 22535/2022
                                CEMENT CORPORATION OF INDIA                      ..... Appellant
                                                   Through:     Ms. Tanu Priya, Advocate

                                                   versus

                                ASHOK PARWANDA                                   ..... Respondent
                                                   Through:     Dr. Arun Mohan, Sr. Advocate with
                                                                Mr. S.D. Raman, Mr. Arihant Jain
                                                                and Ms. Ritika, Advocates

                                CORAM:
                                HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                   ORDER

% 08.08.2022 List on 31st August 2022.

CHANDRA DHARI SINGH, J AUGUST 8, 2022 Aj/ct Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:08.08.2022 19:11:46