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Harinder Singh vs M/S Prateek Buildtech (India) Pvt. Ltd. on 31 July, 2018

     ITEM NO.55                            REGISTRAR COURT. 1                 SECTION XVII

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Civil Appeal                 No(s).   4929-4930/2018

     HARINDER SINGH                                                         Appellant(s)

                                                      VERSUS

     M/S PRATEEK BUILDTECH (INDIA) PVT. LTD. & ORS.                         Respondent(s)


     Date : 31-07-2018 These appeals were called on for hearing today.


     For Appellant(s)
                                         Mr. Ashwarya Sinha, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As per office report, respondent No.5 is unserved. The Ld. Counsel for the appellant submitted that respondent No.5 is also officer of the concerned Company and in terms of Hon'ble Court's order dated 13.4.2018, he has already served respondents through counsel for the respondents who appeared before NCDRC and i.e., Mr. Devendra Kumar Sharma, Advocate and the proof of service is also available in record. Therefore, service is complete on respondent No.5 also. None appears on behalf of respondent Nos.2 to 5.

The Ld. Advocate, Mr. Aditya Dev Triguna, appearing on behalf of M/s. APJ Chambers, Advocate-on-record appears for respondent No.1. He seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.

List again on 6.9.2018.

12:15:28 IST                                                                 KAPIL MEHTA
Reason:
                                                                              Registrar
                                                                              31.7.2018
     rd