Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(4) in The Gujarat Police Act, 1951 (4)"constable" means a police officer of the lowest grade [and includes Lok Rakshak] [Added by Gujarat Act No. 8 of 2006 deemed always to have been added.];
