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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(VI) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(VI)The Convener DEECET shall obtain the list of admitted candidates under Category A of SW-2 institutions from the Convener DEECET-AC and shall transfer the database of all the admissions made for the academic year i.e. Candidates admitted to Government DIETs, Government Elementary Teacher Education Institutions, Category A seats and Category B seats of all Private Un-aided Non-Minority and Private Un-aided Minority Institutions to the Director, Government Examinations, TS, Director, SCERT, TS, all the Principals of the DIETs in the State and to the respective institutions. The College wise list of candidates shall be placed on the official website of the DEECET for Two years i.e. the duration of the Programme.