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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(2)(l) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(l)prosecutions to be launched, file civil suits and defend those filed against the Committee and represent the Committee in all such proceedings, on behalf of the Committee;