Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of West Bengal - Subsection Section 103(2) in The West Bengal Factories Rules, 1958 (2)Half-yearly return.-Not later than the 15th July of each year, in duplicate, and as nearly as possible in Form No.23, for the period January to June of that year.