Delhi High Court - Orders
Honda Cars India Ltd vs Deputy Comm. Of Income Tax & Anr on 15 September, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8084/2016
HONDA CARS INDIA LTD.
.....Petitioner
Through: Mr Harpreet Singh Ajmani and
Adwiteya Grover, Advocates
versus
DEPUTY COMM. OF INCOME TAX & ANR.
.....Respondents
Through: Ms. Hemlata Rawat JSC, Mr. V. K.
Saksena JSC, Mr. Anurag Ojha SSC,
Mr. Saurabh, Mr. Abhay SIngh and
Mr. Dipak Raj Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 15.09.2025 At the request of learned counsel for the respondents, adjourned to 03.02.2026.
V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 15, 2025 M This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2025 at 21:40:17