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Delhi High Court - Orders

Honda Cars India Ltd vs Deputy Comm. Of Income Tax & Anr on 15 September, 2025

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                          $~34
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 8084/2016
                               HONDA CARS INDIA LTD.
                                                                               .....Petitioner
                                                Through: Mr Harpreet Singh Ajmani and
                                                         Adwiteya Grover, Advocates
                                                versus

                                    DEPUTY COMM. OF INCOME TAX & ANR.
                                                                                                           .....Respondents
                                                                  Through:            Ms. Hemlata Rawat JSC, Mr. V. K.
                                                                                      Saksena JSC, Mr. Anurag Ojha SSC,
                                                                                      Mr. Saurabh, Mr. Abhay SIngh and
                                                                                      Mr. Dipak Raj Singh, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MR. JUSTICE VINOD KUMAR
                                                      ORDER

% 15.09.2025 At the request of learned counsel for the respondents, adjourned to 03.02.2026.

V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 15, 2025 M This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2025 at 21:40:17