Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Jharkhand - Subsection Section 16(2)(c) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958 (c)the estimated price the produce is likely to fetch at the time of harvesting in the village,