Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Pt Chet Ram Vashist (Dead) By Lrs. vs M.C.D. on 14 December, 2022

Author: Surya Kant

Bench: Surya Kant

     ITEM NO.17                              COURT NO.11               SECTION XIV­A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                 Miscellaneous Application No.        2067/2022 in C.A. No. 319/1976

     (Arising out of impugned final judgment and order dated 26­10­1994
     in C.A. No. 319/1976 passed by the Supreme Court Of India)

     PT CHET RAM VASHIST (DEAD) BY LRS.                                Petitioner(s)

                                                    VERSUS

     M.C.D.                                                            Respondent(s)

     (FOR ADMISSION and IA No.177552/2022­APPLICATION FOR SUBSTITUTION,
     IA No.177555/2022­CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN. and IA No.132781/2022­MODIFICATION)

     Date : 14­12­2022 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE J.B. PARDIWALA

     For Petitioner(s)
                                       Mr. R.K. Jain, Adv.
                                       Mr. Navin Prakash, AOR
                                       Ms. Srishti Prakash, Adv.
     For Respondent(s)
                                        Ms. Binu Tamta, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable after four weeks.

       (VISHAL ANAND)                                                  (PREETHI T.C.)
     ASTT. REGISTRAR­cum­PS                                           COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
VISHAL ANAND
Date: 2022.12.17
16:34:14 IST
Reason: