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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Meghalaya - Subsection

Section 29(g) in Meghalaya Shops and Establishment Act, 2003

(g)Shops or stails in any public exhibition or show so far as such shops or stall, deal in retail trade which is solely subsidiary or ancillary to the main purpose of such exhibition or show.