Section 3 in Gender Sensitisation & Sexual Harassment of Women at the Subordinate Courts in the State of Tamil Nadu / the Union Territory of Puducherry (Prevention, Prohibition and Redressal) Regulations, 2013
3. Prevention of sexual harassment.
- No woman shall be subjected to sexual harassment at the Subordinate Courts in the State of Tamil Nadu / the Union Territory of Puducherry precincts.Chapter - II Composition and Constitution of Gender Sensitisations & Internal Complaints Committee:
