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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)No cover in Form -XIX received by the Returning Officer after the expiry of the time fixed in that behalf shall be opened and no vote contained in any such cover shall be counted.