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Supreme Court - Daily Orders

T.N.Computer Science ... vs V. Sangeeth Kumar . on 2 January, 2014

Author: Chief Justice

Bench: Chief Justice

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ITEM NO.MM-1                   COURT NO.1             SECTION XII


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).33677/2013

(From the judgement and order      dated 18/09/2013 in WA No.1307/2013 of The
HIGH COURT OF MADRAS)


T.N.COMPUTER SCIENCE B.ED.GR.TE.WE.SOC.               Petitioner(s)

                   VERSUS

V. SANGEETH KUMAR & ORS.                           Respondent(s)
(With prayer for interim relief and office report)

Date: 02/01/2014    This Petition was mentioned today.

CORAM :
          HON’BLE THE CHIEF JUSTICE
          HON’BLE MR. JUSTICE RANJAN GOGOI


                            Ms. Nalini Chidambaram,Sr.Adv.(mentioned by)

For Petitioner(s)           Mr. Vikas Mehta,Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

List on 6th January, 2014 before an appropriate Bench.

             [Madhu Bala]           [Savita Sainani]
             Court Master             Assistant Registrar