Supreme Court - Daily Orders
T.N.Computer Science ... vs V. Sangeeth Kumar . on 2 January, 2014
Author: Chief Justice
Bench: Chief Justice
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ITEM NO.MM-1 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).33677/2013
(From the judgement and order dated 18/09/2013 in WA No.1307/2013 of The
HIGH COURT OF MADRAS)
T.N.COMPUTER SCIENCE B.ED.GR.TE.WE.SOC. Petitioner(s)
VERSUS
V. SANGEETH KUMAR & ORS. Respondent(s)
(With prayer for interim relief and office report)
Date: 02/01/2014 This Petition was mentioned today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
Ms. Nalini Chidambaram,Sr.Adv.(mentioned by)
For Petitioner(s) Mr. Vikas Mehta,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List on 6th January, 2014 before an appropriate Bench.
[Madhu Bala] [Savita Sainani]
Court Master Assistant Registrar