Section 10(3)(a) in Sikkim Ecology Fund and Environment Cess Act, 2005

[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

(a)furnish any valid return of turnover as required under sub section (1) of [section 9] [Substituted by Act No.5 of 2008, dated 10.4.2008.]; or

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