Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Uttarakhand - Subsection Section 121(2) in Uttarakhand Co-Operative Societies Act, 2003 (2)The regulations framed under sub-section (1) shall be published in the Gazette and take effect from the date of such publication.
