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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(3)(viii) in Tamil Nadu Panchayats (Elections) Rules, 1995

(viii)the date on which and the place or places at which the votes of the electors will be taken at the poll, should there be a poll, and the hours during which the poll will be open, being not less than ten hours between 7.00 a.m. and 5.30 p.m.;