Delhi High Court - Orders
M/S Hi Tech Consturctions Engineers & ... vs M/S R.K Builder (A Unit Of Kuber Group) on 6 September, 2023
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 747/2018
M/S HI TECH CONSTURCTIONS ENGINEERS &
BUILDERS
..... Petitioner
Through: Mr. Praveen Kumar, Advocate.
versus
M/S R.K BUILDER (A UNIT OF KUBER GROUP)
..... Respondent
Through: None.
CORAM:
JOINT REGISTRAR (JUDICIAL) BHAWANI SHARMA
ORDER
% 06.09.2023 CM No. 46204/2023 (for impleadment of LRs of deceased R-2) CM No. 46205/2023 (for condonation of delay in filing) CM No. 46206/2023 (for condonation of delay in refiling) Learned counsel for petitioner submits that he has filed the application for impleadment of LRs of deceased R-2 on record on 18.04.2023.
The said application is on record.
Notice of the applications be issued to all the proposed LRs to be served by all permissible modes on filing of PF within four weeks, returnable on 18.12.2023.
BHAWANI SHARMA JOINT REGISTRAR (JUDICIAL) SEPTEMBER 6, 2023/yo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:27:57