Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 15 in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008 15. Did you earlier operated any Private Security Agency or were its partner, majority share holder or Director? If yes then furnish the name, address of the Agency and its License Particulars.
