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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Daman and Diu - Subsection

Section 29(2)(b) in Daman and Diu Value Added Tax Regulation, 2005

(b)any return signed by a person, who is not authorised under this section, to sign and verify the return, shall be treated as if no return has been furnished.