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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Uttarakhand - Subsection

Section 80(2)(i) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(i)where it is a notice to the Committee, be delivered at its office on any working day or handed to its Chairman, Vice-chairman or Secretary or be sent by registered post;