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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Tamilnadu - Subsection

Section 3B(1) in Tamil Nadu District Municipalities Building Rules, 1972

(1)in every building owned or occupied by the Government or a statutory body or a company or an institution owned or controlled by the Government, rainwater harvesting structure shall be provided in the manner specified in rule 3-A on or before the 10th October 2003.