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State of Bihar - Section

Section 386 in Bihar Board's Miscellaneous Rules, 1958

386. Extra tents for certain Officers.

- One extra tent is allowed to the Commissioner of Patna and Bhagalpur, to the Deputy Commissioners of the Santhal Parganas and of all the Districts in the Chota Nagpur Division, and two extra tents to the Commissioners of Chota Nagpur.