Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Gujarat - Subsection

Section 55(3) in The Shree Somnath Sanskrit University Act, 2005

(3)Before any order for withdrawal of the affiliation or as the case may be recognition is passed an opportunity of being heard shall be given to principal of the concerned college or, as the case may be the head of the institution in such manner as may be prescribed.