Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act] Andaman and Nicobar Islands - Subsection Section 91(2)(b) in The Andaman and Nicobar Islands Excise Regulation, 2012 (b)the grant of reward to the officers and employees, and informers for the work, and the terms and conditions thereof, under section 10;