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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(zh) in The Special Economic Zones Act, 2005

(zh)the form in which the accounts and other relevant records of every Authority shall be maintained and annual statement of accounts shall be prepared under sub­-section (1) of section 37;