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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(1)The Chairman of the University shall be appointed by the State Government, who shall,-
(a)be an eminent educationalist or technologist or industrialist or administrator having vision for human resources development; and
(b)be associated with education, philanthropy, industrial or business development or administration in the State services, corporations or public bodies.