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State of Punjab - Section

Section 9 in Civil Services (Departmental Examination), Punjab Rules, 2014

9. [ Syllabus for departmental examination. [Substituted by Notification No. G.S.R.29/Const./Art.309/Amd.(2)/2019, dated 6.8.2019 (w.e.f. 26.9.2014).]

- The Syllabi, the subjects and the pattern of the examination, shall be such as may be notified by the State Government from time to time.] [Substituted by Notification No. G.S.R.29/Const./Art.309/Amd.(2)/2019, dated 6.8.2019 (w.e.f. 26.9.2014).]