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Supreme Court - Daily Orders

Kratos Energy And Infrastructure ... vs Securties And Exchange Board Of India on 9 August, 2024

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.50                         COURT NO.11                    SECTION XVII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                   CIVIL APPEAL NO(S). 2533/2023

     KRATOS ENERGY AND INFRASTRUCTURE LIMITED                      Appellant(s)

                                     VERSUS
     SECURTIES AND EXCHANGE BOARD OF INDIA & ANR.                  Respondent(s)

(IA No. 101572/2023 - STAY APPLICATION) Date : 09-08-2024 This matter was called on for hearing today. CORAM :

HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH For Appellant(s) Mr. Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Ashim Sood, Adv.
Ms. Rachitta Rai, AOR Mr. Mahesh Agarwal, Adv. Mr. Ankur Saigal, Adv.
Mr. Divyanshu Srivastava, Adv. Mr. Aryan Racch, Adv.
Mr. Shehan Ashraf, Adv. Mr. Samresh Chandra Jha, Adv.
For Respondent(s) Mr. Chander Uday Singh, Sr. Adv.
Mr. Bhargava V. Desai, AOR Ms. Viddushi Shandilya, Adv. Ms. Bidya Mohanty, Adv. Mr. Shivam Sharma, Adv. Mr. Deepanshu, Adv.
Ms. Devina Bhandari, Adv. Ms. Katyayani Suhrud Jani, Adv.
Mr. Neeraj Malhotra, Sr. Adv. Mr. Ravi Tyagi, AOR Mr. Mayank Mishra, Adv. Mr. Gaurav Mishra, Adv. Mr. Daman Popli, Adv.
Ms. Neetu Devrani, Adv. Mr. Anubhav Yadav, Adv. Mr. Sahil Dhawan, Adv.
Mr. Nimish Kumar, Adv.
Signature Not Verified Digitally signed by RADHA SHARMA Date: 2024.08.09
UPON hearing the counsel the Court made the following 17:57:46 IST Reason: O R D E R List on 15.10.2024.
(RADHA SHARMA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)