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State of Gujarat - Section

Section 19 in Gujarat Metropolitan Planning Committees Rules, 2016

19. Notice of Scrutiny of Nomination Papers.

- The Returning Officer shall, on receiving the nomination paper (in Form IIA) under Rule 18 acknowledge the receipt thereof in Form IIB and inform the person or persons delivering the same, of the day, time and place fixed for the scrutiny of nominations and shall enter on the nomination paper, its serial number and shall sign thereon, stating the date on which and the hour at which the nomination paper has been delivered to him and shall, as soon as may be thereafter cause to be affixed in some conspicuous place in his office, a notice of the nomination containing descriptions similar to these contained in the nomination paper, both of the candidate and of the proposer in Form II C (1).