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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(2)(a) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(a)no Ordinance shall be made affecting the conditions of residence or discipline of students, except after consultation with the Academic Council;