Allahabad High Court
State Of U.P. vs Azad And Others on 24 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 571 of 2007 Appellant :- State Of U.P. Respondent :- Azad And Others Counsel for Appellant :- Govt.Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Learned A.G.A prays for and is granted three weeks' time to file an affidavit in support of the application under section 5 of Indian Limitation Act.
List on 24.3.2014.
Order Date :- 24.2.2014 G.S