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Allahabad High Court

State Of U.P. vs Azad And Others on 24 February, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 571 of 2007
 

 
Appellant :- State Of U.P.
 
Respondent :- Azad And Others
 
Counsel for Appellant :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

Learned A.G.A prays for and is granted  three weeks' time to file an affidavit in support  of the application  under section 5 of Indian Limitation Act.

List on 24.3.2014.

Order Date :- 24.2.2014 G.S