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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(1) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

(1)Subject to the provisions of this Act, the teachers shall be appointed by the Executive Council on the recommendation of a Selection Committee in the manner hereinafter provided. The Selection Committee shall meet as often as necessary:Provided that the teachers may be engaged on contract basis for a period not exceeding one year in special circumstances when there is acute need for the permission of any regulatory body. Minimum qualifications and experience shall be such as prescribed as per the guidelines of the Government.