Supreme Court - Daily Orders
The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 1 April, 2019
Bench: L. Nageswara Rao, M.R. Shah
ITEM NO.62 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4647/2019
(Arising out of impugned final judgment and order dated 11-07-2018
in CWJC No. 8511/2016 passed by the High Court Of Judicature At
Patna)
THE STATE OF BIHAR & ORS. Petitioner(s)
VERSUS
M/S RIGA SUGAR CO. LTD. Respondent(s)
WITH
SLP(C) No. 4664/2019 (XVI)
(FOR EXEMPTION FROM FILING O.T. ON IA 11799/2019
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
11803/2019)
Date : 01-04-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Rajeev Dhawan, Sr.Adv.
Mr. Keshav Mohan, Adv.
Mr. Rishi K. Awasthi, Adv.
Mr. Prashant Kumar, Adv.
Ms. Sidhi Padia, Adv.
Mr. Gaurav Kejriwal, AOR
For Respondent(s)
Mr. Rakesh Dwivedi, Sr.Adv.
Mr. Satyabir Bharti, Adv.
Mr. Rakesh Singh, Adv.
Mr. Arun K. Sinha, AOR
Ms. Francesca Kapur, Adv.
Mr. Sumit Sinha, Adv.
Mr. Sinha Shrey Nikhilesh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List these matters on 10th April, 2019.
Digitally signed by SUKHBIR PAUL KAUR Date: 2019.04.02 16:39:50 IST Reason:(SUKHBIR PAUL KAUR) (KAILASH CHANDER) AR CUM PS ASSISTANT REGISTRAR